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2 articles

From ₹11,000 to ₹99,300 a Decimal: Jharkhand High Court Multiplies Compensation for Farmers Whose Land Went Into NH-23 Widening

Court News

From ₹11,000 to ₹99,300 a Decimal: Jharkhand High Court Multiplies Compensation for Farmers Whose Land Went Into NH-23 Widening

2 Nov 2026Read article ↗

Rs 565 Crore Award for Army Land in North Sikkim Is Only an Offer, Not a Final Award: Sikkim High Court Sends Rate Dispute to State Government Under Section 36

Court News

Rs 565 Crore Award for Army Land in North Sikkim Is Only an Offer, Not a Final Award: Sikkim High Court Sends Rate Dispute to State Government Under Section 36

30 Oct 2026Read article ↗