THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Public TrustsClear topic ×

2 articles

Trustees for Life, Religion as Eligibility: Legal Faultlines in Indian Trusts

Court News

Trustees for Life, Religion as Eligibility: Legal Faultlines in Indian Trusts

30 Apr 2026Read article ↗

Kerala High Court Rules: Income from Public Religious and Charitable Trusts Not Eligible for Tax Exemption under Section 10(23BBA)

Court News

Kerala High Court Rules: Income from Public Religious and Charitable Trusts Not Eligible for Tax Exemption under Section 10(23BBA)

9 Dec 2025Read article ↗