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3 articles

A Retired General Chaired the State PSC With His Army Pension Deducted From Pay: Supreme Court Upholds Uttarakhand Rule, Reverses High Court

Court News

A Retired General Chaired the State PSC With His Army Pension Deducted From Pay: Supreme Court Upholds Uttarakhand Rule, Reverses High Court

5 Nov 2026Read article ↗

Selected but Not Appointed: Supreme Court Says the State Cannot Re-Decide Eligibility Already Settled by the PSC

Court News

Selected but Not Appointed: Supreme Court Says the State Cannot Re-Decide Eligibility Already Settled by the PSC

19 Oct 2026Read article ↗

Supreme Court Limits State's Power in Public Service Commission Decisions

Court News

Supreme Court Limits State's Power in Public Service Commission Decisions

24 Aug 2026Read article ↗