THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Public Land EncroachmentClear topic ×

2 articles

Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership

Court News

Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership

25 Jan 2026Read article ↗

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

Court News

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

13 Jan 2026Read article ↗