Court News
Allahabad High Court Denies Paid Maternity Leave for Fourth Child
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8 articles
Court News
Madras High Court's Landmark Ruling on Post-Retirement Caste Verification
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Court News
Supreme Court Restores Justice: Railway Doctor Wins Enhanced Pension After Records Destroyed
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Court News
Supreme Court Declares Contractual Appointments Against Regular Posts Illegal
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Court News
Supreme Court: States Cannot Add Extra Qualifications Beyond Union Law for Public Posts
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Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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Court News
Compassionate Appointment Must Be Based on Dependency, Not Will: Allahabad High Court
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Court News
Supreme Court Clarifies: Compassionate Appointment Not a Right to Higher Posts
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