Court News
No TDS on Property Deals Before 2024: ITAT’s Landmark Relief
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Property Tax IndiaClear topic ×
9 articles
Court News
Capital Gains Tax on Property Sales: Supreme Court Tightens the Rules
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Court News
Gift Taxation in India: Generosity Meets Compliance
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Taxation of Capital Gains in India
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Story
Property Sales & Capital Gains: Tax Rules You Can’t Ignore
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Court News
Joint Development Agreements: Tax Ambiguity Still Haunts Property Owners
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Court News
Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained
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Court News
ITAT Chandigarh Rules Section 269SS Not Applicable to One-Time Cash Sale Payments
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Court News
ITAT Clarifies Section 54F: Owning Multiple Houses Blocks Capital Gains Exemption
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