THE COURTKUTCHEHRY BLOG

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Property Sale TaxClear topic ×

3 articles

Capital Gains Tax on Inherited Property: What Families Must Know Before Selling Homes in India

Court News

Capital Gains Tax on Inherited Property: What Families Must Know Before Selling Homes in India

13 Jan 2026Read article ↗

Bombay High Court: Sale of Mother’s Flat Reinvested in Multiple Homes Eligible for Section 54 Tax Exemption

Court News

Bombay High Court: Sale of Mother’s Flat Reinvested in Multiple Homes Eligible for Section 54 Tax Exemption

1 Jan 2026Read article ↗

Can home loan interest reduce capital gains tax under India’s new tax regime?

Court News

Can home loan interest reduce capital gains tax under India’s new tax regime?

19 Dec 2025Read article ↗