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Property SaleClear topic ×

4 articles

TDS on Property Sales: What Buyers Must Deduct

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TDS on Property Sales: What Buyers Must Deduct

1 Jun 2026Read article ↗

Capital Gains Tax on Property Sales: What Budget 2024 Changed

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Capital Gains Tax on Property Sales: What Budget 2024 Changed

26 May 2026Read article ↗

ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income

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ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income

15 Jan 2026Read article ↗

ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders

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ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders

20 Nov 2025Read article ↗