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Property PurchaseClear topic ×

4 articles

Stamp Duty & Registration Charges 2024: What Homebuyers Must Budget For

Court News

Stamp Duty & Registration Charges 2024: What Homebuyers Must Budget For

1 Jun 2026Read article ↗

TDS on Property Sales: What Buyers Must Deduct

Court News

TDS on Property Sales: What Buyers Must Deduct

1 Jun 2026Read article ↗

TDS on Property Sales: What Buyers Must Deduct

Court News

TDS on Property Sales: What Buyers Must Deduct

30 May 2026Read article ↗

ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed

Court News

ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed

12 Nov 2025Read article ↗