THE COURTKUTCHEHRY BLOG

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2 articles

Supreme Court: Preliminary Decree Can Be Executed Without Final Decree in Partition Cases

Court News

Supreme Court: Preliminary Decree Can Be Executed Without Final Decree in Partition Cases

20 May 2026Read article ↗

Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers

Court News

Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers

11 Nov 2025Read article ↗