Court News
Teacher Had Applied for Permission Before His 1996 B.A.: Orissa High Court Quashes Order Withdrawing His Degree From Service Book and His Promotion
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8 articles
Court News
Promoted, Confirmed, Then Reverted After Five Years: Chhattisgarh High Court Upholds Cancellation of Tainted State Tax Inspector Exam
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Court News
Good Appraisals Aren’t Enough: Supreme Court Says CSIR Need Not Average Annual Appraisal Marks With Work Report Score for Scientists’ Promotion
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Court News
No Vested Right to Be Promoted Under Old Rules: Supreme Court Sets Aside Orders for DPC to Odisha ARTO Posts (State of Odisha v. Sreepati Ranjan Dash)
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Court News
Promotion Restored After 13 Years: Supreme Court Upholds Registrar's Power to Delete a Service Rule
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Court News
Open University Degree, Old Rules: Supreme Court Says Tamil Nadu Official Is Eligible for Promotion
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Court News
Officiating Service Is Not a Vested Right: Supreme Court Applies the 2005 Rules to BSNL Rajbhasha Promotions
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Court News
Madras High Court Rules Against Promotion for Corrupt Officers
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