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Professional Misconduct CAClear topic ×

2 articles

ICAI Finds 11 Chartered Accountants Guilty in Bogus Political Donations Case, Issues Reprimand

Court News

ICAI Finds 11 Chartered Accountants Guilty in Bogus Political Donations Case, Issues Reprimand

19 Feb 2026Read article ↗

ICAI Holds Chartered Accountant Guilty of Misconduct for Accepting Tax Audit Without Prior Communication

Court News

ICAI Holds Chartered Accountant Guilty of Misconduct for Accepting Tax Audit Without Prior Communication

16 Feb 2026Read article ↗