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2 articles

Who Runs the Omkareshwar Temple Trust? MP High Court Says Removal of a Trustee Does Not Bar His Sons From the Gaddi

Court News

Who Runs the Omkareshwar Temple Trust? MP High Court Says Removal of a Trustee Does Not Bar His Sons From the Gaddi

11 Nov 2026Read article ↗

Eldest Son’s Claim to Buria Estate Land Fails: Punjab and Haryana High Court Refuses 489-Day Delay, Says 1965 Primogeniture Ruling Was No Blanket Title

Court News

Eldest Son’s Claim to Buria Estate Land Fails: Punjab and Haryana High Court Refuses 489-Day Delay, Says 1965 Primogeniture Ruling Was No Blanket Title

9 Nov 2026Read article ↗