Court News
Allahabad HC: Police Need Court Nod for Further Probe, Double Cognizance in Same FIR Illegal
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6 articles
Court News
Supreme Court: Settlement Cannot Stop Police from Acting on Crime
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Court News
Jharkhand High Court Directs Centre and State to Frame SOP Using Aadhaar Data to Trace Missing Children
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Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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Court News
Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
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Court News
Delhi High Court Orders Police Action and Bar Council Probe After Identity Theft Allegations Against Lawyers
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