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Pension RulesClear topic ×

3 articles

Husband Left Her Name Out of His Pension Papers: Andhra Pradesh High Court Says Estranged Widow Still Gets Family Pension

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Husband Left Her Name Out of His Pension Papers: Andhra Pradesh High Court Says Estranged Widow Still Gets Family Pension

9 Nov 2026Read article ↗

Retiring in July 2027, Transferred 400 km Away: MP High Court Quashes Order for Violating Pension Rules

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Retiring in July 2027, Transferred 400 km Away: MP High Court Quashes Order for Violating Pension Rules

2 Nov 2026Read article ↗

Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

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Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

5 Feb 2026Read article ↗