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3 articles

‘Training Wheels, Not the Pilot’s Seat’: Supreme Court Quashes ₹425-Crore Customs Penalty Built on AI-Hallucinated Case Law

Court News

‘Training Wheels, Not the Pilot’s Seat’: Supreme Court Quashes ₹425-Crore Customs Penalty Built on AI-Hallucinated Case Law

30 Oct 2026Read article ↗

Driver’s Death on Duty: Insurer Pays Compensation and Interest, but Penalty for Delay Is the Employer’s Alone, Says Supreme Court

Court News

Driver’s Death on Duty: Insurer Pays Compensation and Interest, but Penalty for Delay Is the Employer’s Alone, Says Supreme Court

28 Oct 2026Read article ↗

Supreme Court Imposes ₹10 Lakh Penalty in CRPF Officer's 30-Year Legal Battle

Court News

Supreme Court Imposes ₹10 Lakh Penalty in CRPF Officer's 30-Year Legal Battle

23 Jul 2026Read article ↗