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3 articles

Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee

Court News

Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee

7 Feb 2026Read article ↗

SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law

Court News

SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law

5 Dec 2025Read article ↗

Delhi High Court Orders Centre to Decide on Army-Equivalent Pay and Pension for Assam Rifles Within Three Months

Court News

Delhi High Court Orders Centre to Decide on Army-Equivalent Pay and Pension for Assam Rifles Within Three Months

2 Dec 2025Read article ↗