Court News
Restitution Decree Ignored for Over a Year: Patna High Court Grants Husband Divorce Under Section 13(1-A)(ii)
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37 articles
Court News
Exonerated Twice, Then a New Inquiry Officer Found Him Guilty: Patna High Court Quashes Clerk’s Dismissal, Orders Full Back Wages
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Court News
Same Name, Different Family: Patna High Court Rejects Partition Claim Built on Unproved 1945 Adoption, Ends 29-Year-Old Property Fight
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Court News
A Follower Cannot Sue for His Guru’s Defamation: Patna High Court Quashes Case Against Publisher of ‘Godman to Tycoon’, Finds No Sanction for Section 295-A
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Court News
Land Taken for Railways in 1989, Job Promised to Husband Who Grew Too Old: Patna High Court Orders Railways to Reconsider Son’s Claim
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Court News
No Expert Opinion, No Prosecution: Patna High Court Quashes Section 304 IPC Case Against Doctor Over Child’s Death in Nursing Home
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Court News
No Written Grounds of Arrest, But He Knew Why He Was Arrested: Patna High Court Dismisses Father’s Habeas Plea, Rejects ₹58 Lakh Compensation Claim
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Court News
State Put a Tube-Well Boring on Private Land on ‘Oral Consent’: Patna HC Calls It Trespass, Orders Removal and Compensation
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Court News
Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme
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Court News
Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal
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Court News
Wrong Age in the FIR, Other Policies Not Disclosed? Patna High Court Says LIC Can’t Reject a Genuine Death Claim on ‘Suspicion’
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Court News
Two Prescriptions Don’t Prove Mental Disorder: Patna High Court Keeps Divorce on Cruelty and Desertion, but Orders Husband to Pay Wife Rs 20 Lakh Alimony
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