THE COURTKUTCHEHRY BLOG

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Patent LitigationClear topic ×

3 articles

Protecting Ideas: Intellectual Property & Patent Law in India

Court News

Protecting Ideas: Intellectual Property & Patent Law in India

7 Jun 2026Read article ↗

Delhi High Court Tightens Grip on SEP (Standard Essential Patents) Licensing: Xiaomi Ordered to Deposit $28.7M

Court News

Delhi High Court Tightens Grip on SEP (Standard Essential Patents) Licensing: Xiaomi Ordered to Deposit $28.7M

6 May 2026Read article ↗

Delhi High Court Quashes Patent Office Order, Directs Reconsideration of Trident’s “Air Rich Yarn” Patent

Court News

Delhi High Court Quashes Patent Office Order, Directs Reconsideration of Trident’s “Air Rich Yarn” Patent

30 Nov 2025Read article ↗