Court News
No DNA Test for a Child When Paternity Is Undisputed: Kerala High Court Orders Correction of Father’s Name in Birth Register, Urges Law Change
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Parens PatriaeClear topic ×
4 articles
Court News
Navigating Transnational Custody: Supreme Court's Role in Parental Allegations
Read article ↗
Court News
Andhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset
Read article ↗
Court News
Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband
Read article ↗