Court News
Save the Town’s Only Playground: Uttarakhand HC Restricts Ramnagar Ground to Sports and Orders State to Publish List of Parks, Playgrounds and Open Spaces
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
24 articles
Court News
Seat Belts Already Mandatory, Says Supreme Court: Repeating the Law Won’t Enforce It — PIL on Seat Belts and Child Restraints Sent to Road Transport Ministry
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Court News
17 Years After a PIL on Child Workers, Supreme Court Orders a Special Cell to Monitor the Child Labour Law and ‘Strict Compliance’ Across States
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Court News
Kolkata Durga Puja Pandal Stampede: Calcutta High Court Records Inquiry Commission’s Terms, Leaves Choice of Judge to Chief Justice, Keeps PIL Pending
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Court News
200-Plus Petitions and Over 1,000 RTI Queries: Calcutta High Court Says It Is ‘High Time’ West Bengal Enacted a Vexatious Litigation Law
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Court News
PIL by a Losing Bidder’s ‘Alter Ego’? Supreme Court Lets Himachal PMGSY Road Contractor Finish Work at 2024 Rates in Three Months (O.P. Mehta v. Mohinder Kalta)
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Court News
No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out
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Court News
Rs 727 Crore of Coal Workers’ Provident Fund Lost in DHFL: Jharkhand High Court Orders CBI to Register FIR and Investigate
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Court News
Puja Pandal Near Your House? Orissa High Court Refuses to Stop Festivities but Orders Access for Residents, Emergency Vehicles and Sound Limits
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Court News
POCSO Prosecutors Must Handle Only POCSO Cases: Kerala High Court Strikes Down Order Letting Them Take Other Cases, Sets Six-Week Deadline
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Court News
Sheela Barse v. State of Maharashtra (1983): A Journalist’s Letter That Brought Women Police Lock-Ups and Legal Aid to Arrested Persons
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Court News
No ‘Office Hours’ for Liberty: Kerala High Court Strikes Down Rule Limiting Production of Arrested Persons After 5 PM
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