THE COURTKUTCHEHRY BLOG

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Ownership DisputeClear topic ×

2 articles

Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds

Court News

Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds

28 Apr 2026Read article ↗

Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership

Court News

Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership

21 Mar 2026Read article ↗