Court News
Orissa HC Awards ₹20 Lakh to SBI Sweepers After 27-Year Legal Battle
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Orissa High CourtClear topic ×
14 articles
Court News
Orissa High Court Quashes Order Allowing 50 Police Officers to File Property Declarations Late
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Court News
Supreme Court Flags Racket of Fake Motor Accident Claims Using Insured Vehicles
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Court News
Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
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Orissa High Court Reaffirms Two-Child Norm: Panchayat Members Disqualified for Having More Than Two Children
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Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions
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Court News
Orissa High Court: Adoption Valid Even if Deed Registered Later, Compassionate Job Cannot Be Denied
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Orissa High Court Clarifies: Cheating and Criminal Breach of Trust Cannot Co-Exist on Same Facts
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Court News
Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery
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