THE COURTKUTCHEHRY BLOG

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Operational DebtClear topic ×

2 articles

A Subsisting Contract Does Not Keep Limitation Alive: Supreme Court Sets Aside Section 9 Admission Over Power Plant EPC Dues

Court News

A Subsisting Contract Does Not Keep Limitation Alive: Supreme Court Sets Aside Section 9 Admission Over Power Plant EPC Dues

18 Oct 2026Read article ↗

Supreme Court Defines Operational Debt Boundaries Under IBC

Court News

Supreme Court Defines Operational Debt Boundaries Under IBC

18 Aug 2026Read article ↗