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3 articles

Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days

Court News

Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days

21 Feb 2026Read article ↗

Credit Card Limit Extension Scams Surge in India: Know the Laws, Red Flags, and Safety Steps

Court News

Credit Card Limit Extension Scams Surge in India: Know the Laws, Red Flags, and Safety Steps

8 Jan 2026Read article ↗

Digital Arrest Scam Exposed: How Cyber Crooks Trap Victims and What Laws Can Protect You

Court News

Digital Arrest Scam Exposed: How Cyber Crooks Trap Victims and What Laws Can Protect You

6 Jan 2026Read article ↗