Court News
Part-Time Since 1997, Regularised in 2019–2023: Punjab and Haryana High Court Says Earlier Service Counts, Grants Old Pension Scheme
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Old Pension SchemeClear topic ×
4 articles
Court News
Seven Years Done, Regularisation Due: Jammu and Kashmir and Ladakh High Court Upholds Jail Daily Wager’s Regularisation From 2008 With Old Pension Benefits
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Court News
Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff
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Court News
Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme
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