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2 articles

Supreme Court Clarifies: Non-Recovery of Weapon Not Fatal If Eyewitness Testimony Is Reliable

Court News

Supreme Court Clarifies: Non-Recovery of Weapon Not Fatal If Eyewitness Testimony Is Reliable

27 Feb 2026Read article ↗

Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case

Court News

Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case

16 Nov 2025Read article ↗