Court News
Living in Flats Without an Occupancy Certificate: NCDRC Orders 4% Interest Till OC, Caps Maintenance at 70% and Gives Mohali Buyers a Refund Option
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5 articles
Court News
“Another Device to Delay”: Supreme Court Rejects Parsvnath's Settlement Plan, Demands Rs 500 Crore for Stranded Homebuyers
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Court News
Supreme Court Rules Homebuyers Cannot Be Forced to Take Possession Without Occupancy Certificate
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Court News
Gurugram Rs 200 crore property scam: The documents buyers must verify, and where to verify them
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Court News
Supreme Court Orders Noida Authority to Issue Occupancy Certificates in Sector 150 Sports City
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