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5 articles

Did the Job, Gets the Pay: Tripura High Court Applies ‘Equal Pay for Equal Work’ to State Officer on Deputation to ONGC

Court News

Did the Job, Gets the Pay: Tripura High Court Applies ‘Equal Pay for Equal Work’ to State Officer on Deputation to ONGC

9 Nov 2026Read article ↗

Contract Workers’ Gratuity Claim Against ONGC Fails: Supreme Court Says Controlling Authority Can Only Compute Gratuity, Not Decide Who the Employer Is (ONGC v. Suryakand D. Lad)

Court News

Contract Workers’ Gratuity Claim Against ONGC Fails: Supreme Court Says Controlling Authority Can Only Compute Gratuity, Not Decide Who the Employer Is (ONGC v. Suryakand D. Lad)

30 Oct 2026Read article ↗

Bombay High Court Upholds $24.7M Arbitration Award Against ONGC

Court News

Bombay High Court Upholds $24.7M Arbitration Award Against ONGC

21 Jun 2026Read article ↗

Bombay High Court Upholds Party Autonomy in Arbitration Ruling

Court News

Bombay High Court Upholds Party Autonomy in Arbitration Ruling

17 Jun 2026Read article ↗

Reliance Faces CBI Probe Over ₹13,700 Crore ONGC Gas Theft Allegations

Court News

Reliance Faces CBI Probe Over ₹13,700 Crore ONGC Gas Theft Allegations

14 Nov 2025Read article ↗