Court News
AY 2026–27: Pensioners Get Major Tax Relief with Expanded 87A Rebate and Simplified Slabs
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New Tax RegimeClear topic ×
7 articles
Court News
Save Big on Home Loans: Experts Clarifies IT Rules on Prepayment, Tax Benefits Under Sections 80C and 24(b)
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Court News
Tax Benefits on Multiple Home Loans: Self-Occupied vs Let-Out Properties Explained
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Court News
Budget 2026: Fixing Section 87A Rebate Gap Could Boost Relief for Small Taxpayers with Capital Gains
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Court News
Can home loan interest reduce capital gains tax under India’s new tax regime?
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Court News
New Tax Regime 2025: ₹60,000 Rebate Limited to Normal Income, Not Short-Term Capital Gains
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Court News
No ITR Needed for Pensioners Earning Up to ₹39,500 Monthly Under New Tax Rules
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