Court News
Hurried Across an Unmanned Railway Crossing While Others Waited: Gujarat High Court Upholds Dismissal of Accident Claim Against Railways
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
NegligenceClear topic ×
6 articles
Court News
Hit a Pick-Up From Behind? Bombay High Court Holds Deceased Biker Negligent, Sets Aside Rs. 19.86 Lakh Award and Flags ‘Planted’ Accident Witnesses
Read article ↗
Court News
Lifts Are Common Carriers: Supreme Court Upholds Otis’s 70% Share in Fatal Lift Accident Award
Read article ↗
Court News
Truck Parked in the Dark Was to Blame: Supreme Court Upholds Rs 81 Lakh Award and Adds Filial Consortium
Read article ↗
Court News
Train Hits Car at Unmanned Level Crossing: Jharkhand HC Holds Railways Duty-Bound to Warn, Awards Rs 8 Lakh
Read article ↗
Story
RES IPSA LOQUITUR · THE THING SPEAKS FOR ITSELF
Read article ↗