Court News
NHAI Valued Converted Residential Land as ‘Dry Land’: Karnataka High Court Upholds Higher Compensation for NH-169 Widening Near Mangaluru
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National Highways ActClear topic ×
5 articles
Court News
Supreme Court Advocates Judicial Independence in Highway Land Compensation
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Court News
Supreme Court Bars Use of Residential Sale Deeds for Industrial Land Compensation
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Court News
Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
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Court News
Allahabad High Court: No Return of Land Acquired Under National Highways Act, Compensation Must Be Expedited
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