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2 articles

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

Court News

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

22 Feb 2026Read article ↗

New Truck Falls 40 Feet After Delivery: HDFC ERGO Ordered to Pay ₹23.75 Lakh Compensation to Consumer

Court News

New Truck Falls 40 Feet After Delivery: HDFC ERGO Ordered to Pay ₹23.75 Lakh Compensation to Consumer

16 Feb 2026Read article ↗