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2 articles

Supreme Court Rebukes NCB: Director and Guwahati IG Ordered to Appear Over Casual Handling of NDPS Case

Court News

Supreme Court Rebukes NCB: Director and Guwahati IG Ordered to Appear Over Casual Handling of NDPS Case

2 Feb 2026Read article ↗

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21

Court News

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21

15 Dec 2025Read article ↗