Court News
Picked Up at the Jail Gate After Acquittal: Bombay High Court Holds 2011 Re-Arrest Illegal, Orders State to Pay Arun Ferreira ₹2 Lakh
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Court News
Hit a Pick-Up From Behind? Bombay High Court Holds Deceased Biker Negligent, Sets Aside Rs. 19.86 Lakh Award and Flags ‘Planted’ Accident Witnesses
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Court News
Promoting One’s Own Religion Is Not Outraging Another’s: Bombay High Court Quashes BNS Case Over Alleged Conversion Pressure
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