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2 articles

NSA Detention Order Silent on How Long? MP High Court Quashes It, Says a Later Order Cannot Fix a Defect That Existed From Day One

Court News

NSA Detention Order Silent on How Long? MP High Court Quashes It, Says a Later Order Cannot Fix a Defect That Existed From Day One

2 Nov 2026Read article ↗

“The Process Was Made the Punishment”: Supreme Court Quashes Sambhal NSA Detention, Holds Police Confession Alone Cannot Sustain It

Landmark Judgements

“The Process Was Made the Punishment”: Supreme Court Quashes Sambhal NSA Detention, Holds Police Confession Alone Cannot Sustain It

31 Oct 2026Read article ↗