THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Already Have a DRT Decree on the Debt? The Bank Can Still Come After You Under SARFAESI, Rules Supreme Court

Court News

Already Have a DRT Decree on the Debt? The Bank Can Still Come After You Under SARFAESI, Rules Supreme Court

30 Sept 2026Read article ↗

Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval

Court News

Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval

6 Feb 2026Read article ↗

Calcutta High Court Rules Borrowers Cannot Enforce One-Time Settlement Against Banks

Court News

Calcutta High Court Rules Borrowers Cannot Enforce One-Time Settlement Against Banks

9 Dec 2025Read article ↗