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2 articles

Kerala High Court Quashes Travancore-Cochin Medical Council Notices on Foreign Degrees

Court News

Kerala High Court Quashes Travancore-Cochin Medical Council Notices on Foreign Degrees

24 Feb 2026Read article ↗

UP NEET Shocker: Aspirant Self-Amputates Toe to Claim Disability Quota, Raising Questions on Medical Admission Rules

Court News

UP NEET Shocker: Aspirant Self-Amputates Toe to Claim Disability Quota, Raising Questions on Medical Admission Rules

25 Jan 2026Read article ↗