THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

NFACClear topic ×

3 articles

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

Court News

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

16 May 2026Read article ↗

ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income

Court News

ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income

4 Dec 2025Read article ↗

Bombay High Court Warns Against Blind Use of AI in Tax Cases

Court News

Bombay High Court Warns Against Blind Use of AI in Tax Cases

5 Nov 2025Read article ↗