Court News
Illegible Pages and a Month’s Unexplained Delay: Kerala High Court Quashes PITNDPS Detention Over 107 g Methamphetamine Case, Orders Release
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Court News
‘A Request for Rest Is Not Consent to Detention’: Delhi High Court Grants Bail to Congolese Woman in 582 g Cocaine Case Over 40 Hours’ Illegal Custody
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Court News
‘Other Cases’ and a Fear He May Run Are Not Enough: Punjab and Haryana High Court Grants 8 Weeks’ Parole to NDPS Convict, Sets Aside DM’s Refusal
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Court News
Custody Extended Beyond 180 Days Without Producing the Accused: Andhra Pradesh High Court Sets Aside NDPS Extension Order and Grants Bail in 49 kg Ganja Case
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Court News
Poppy Husk in a Tata Safari: Supreme Court Explains Section 42 Compliance and Why Section 50 Does Not Cover Vehicle Searches
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