Court News
Paid for a Canada Visa, Got Nothing in Return: NCDRC Says Immigration Consultant Can’t Blame the Applicant’s ‘Bad Luck’, Upholds Refund
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26 articles
Court News
EMI Cheque Bounced Due to ‘Connectivity Failure’ With Money in the Account? NCDRC Says It Is Not Your Default, Bars Penal Interest
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Court News
Insurer Approved the Claim, Then Cried Fraud Two Years Later: NCDRC Orders Oriental Insurance to Pay ₹2.2 Crore for Toppled Piling Rig
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Court News
Doctor Hid Years of Cancer Treatment in LIC Proposal Forms: NCDRC Upholds Rejection of ₹37.25 Lakh Death Claims, Says Section 45 Bar Does Not Protect Fraud
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Court News
Living in Flats Without an Occupancy Certificate: NCDRC Orders 4% Interest Till OC, Caps Maintenance at 70% and Gives Mohali Buyers a Refund Option
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Court News
Interrogatories First, Video Cross-Examination Next: NCDRC Sets Aside Order Calling Medanta’s Senior Doctors to Guwahati
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Court News
Expert Opinion Cannot Be Brushed Aside: NCDRC Upholds Reversal of ₹19 Lakh Medical Negligence Award Against Apollo BSR Cardiologist
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Court News
Concealed a 2008 Heart Procedure in the Proposal Form: NCDRC Sets Aside Two Orders, Dismisses Family’s Life Insurance Claim
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Court News
Bank Let Your Cheques Go Stale? Supreme Court Upholds Deficiency in Service Against Canara Bank, But Trims Compensation to 6%
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Court News
Split NCDRC Bench: Supreme Court Says Third Member Who Decided the Whole Appeal Committed No Illegality
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Court News
“The Fire Doesn't Seem Accidental”: Supreme Court Upholds Insurer's Rejection of a Rs 7.31 Crore Fire Claim
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Court News
Supreme Court Clarifies Section 14 IBC Moratorium in Homebuyer Disputes
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