Court News
Loan Bought From an NBFC? Supreme Court Says the Bank Can Use SARFAESI to Recover It, Even If the Original Lender Couldn’t
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Court News
Truck Seized at Midnight Without Notice: Supreme Court Orders Financier to Close Loan, Refund Sale Price and Pay Rs 10 Lakh
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Court News
Delhi High Court: Ex-Directors Cannot Claim Surplus Funds Before Liabilities Are Cleared
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Court News
ICAI Finds Chartered Accountant Guilty of Misconduct in NBFC Audit Linked to Loan App Scam
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Court News
RBI’s Weekly Credit Score Updates to Transform Loans, Credit Cards, and Interest Rates
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