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2 articles

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

Court News

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

16 Mar 2026Read article ↗

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

Court News

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

31 Dec 2025Read article ↗