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Municipal RecordsClear topic ×

4 articles

From Sale to Mutation: Why Updating Property Records Is Legally Critical

Court News

From Sale to Mutation: Why Updating Property Records Is Legally Critical

27 May 2026Read article ↗

Supreme Court Draws the Line: Land Ownership Needs More Than Registry

Court News

Supreme Court Draws the Line: Land Ownership Needs More Than Registry

3 May 2026Read article ↗

Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds

Court News

Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds

28 Apr 2026Read article ↗

Supreme Court Rules: Property Register Entry Not Proof of Ownership

Court News

Supreme Court Rules: Property Register Entry Not Proof of Ownership

24 Apr 2026Read article ↗