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Municipal CorporationClear topic ×

3 articles

Municipal Commissioner Had No Power to Seal a Nursing Home: Chhattisgarh High Court Quashes Durg Sealing as a Nullity

Court News

Municipal Commissioner Had No Power to Seal a Nursing Home: Chhattisgarh High Court Quashes Durg Sealing as a Nullity

12 Nov 2026Read article ↗

Holkar-Era Lease Can’t Be Cancelled by Calling the Plot a Graveyard: MP High Court Quashes Indore Corporation’s Order

Court News

Holkar-Era Lease Can’t Be Cancelled by Calling the Plot a Graveyard: MP High Court Quashes Indore Corporation’s Order

11 Nov 2026Read article ↗

Property Tax 2024: How New Rules Impact Homeowners

Court News

Property Tax 2024: How New Rules Impact Homeowners

1 Jun 2026Read article ↗