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Mumbai ITATClear topic ×

2 articles

Mumbai ITAT Clarifies Penalty Distinctions Under Section 270A

Court News

Mumbai ITAT Clarifies Penalty Distinctions Under Section 270A

16 Sept 2026Read article ↗

ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus

Court News

ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus

30 Nov 2025Read article ↗