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Motor InsuranceClear topic ×

2 articles

Supreme Court Enforces Extended Motor Insurance for Road Safety

Court News

Supreme Court Enforces Extended Motor Insurance for Road Safety

6 Aug 2026Read article ↗

Supreme Court Flags Motor Insurance Crisis: 56% Vehicles Uninsured, Seeks Govt and IRDAI Action Plan

Court News

Supreme Court Flags Motor Insurance Crisis: 56% Vehicles Uninsured, Seeks Govt and IRDAI Action Plan

28 Nov 2025Read article ↗