THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Misleading AdvertisementsClear topic ×

3 articles

Rajasthan High Court Stays FIR in CLAT Coaching Feud: Misleading Ads and What Students Must Watch Out For

Court News

Rajasthan High Court Stays FIR in CLAT Coaching Feud: Misleading Ads and What Students Must Watch Out For

26 Jan 2026Read article ↗

CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights

Court News

CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights

27 Dec 2025Read article ↗

CCPA Fines Meesho ₹10 Lakh for Selling Uncertified Walkie-Talkies Without Mandatory Disclosures

Court News

CCPA Fines Meesho ₹10 Lakh for Selling Uncertified Walkie-Talkies Without Mandatory Disclosures

11 Dec 2025Read article ↗