THE COURTKUTCHEHRY BLOG

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2 articles

Land Earmarked for Trees Cannot Be Mined: Supreme Court Cancels Aravalli Mining Lease in Mahendergarh

Court News

Land Earmarked for Trees Cannot Be Mined: Supreme Court Cancels Aravalli Mining Lease in Mahendergarh

18 Oct 2026Read article ↗

Highest Bid Can't Be Rejected Just Because It Is Lower Than an Earlier Offer: Supreme Court Restores MP Sand Auctions

Court News

Highest Bid Can't Be Rejected Just Because It Is Lower Than an Earlier Offer: Supreme Court Restores MP Sand Auctions

16 Oct 2026Read article ↗