Court News
AFT Quashes Army Action Against Officer in Extra-Marital Affair Case
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4 articles
Court News
Delhi High Court Rules AFT Cannot Punish for Contempt of Final Orders
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Court News
AFT Upholds IAF Promotion Policy: Lack of Vacancies Not Grounds to Strike Down Rules
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Court News
Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension
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